Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

Om Prakash v. State Of Jharkhand

Jharkhand High Court
Jan 15, 2015
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

L.P.A No. 27 of 2014, L.P.A No. 48 of 2014, L.P.A No. 27 of 2014 and L.P.A No. 48 of 2014

Attorney(S)

Mr. Binod Kanth, Sr. Adv., Mr. Sumeet Gadodia, Adv.

Mr. Indrajit Sinha, Adv.

JUDGES

D.N. Patel

Pramath Patnaik, JJ.

ACTS

No Acts

See more information ... Less ...

1. Having heard counsel for both the sides and looking to the contentious issues raised in this appeal, both the appeals are admitted. Counsel for the respondents waives notice of admission.

2. This Letters Patent Appeal will be placed for final hearing on 18 May 2015.

© 2026 Gauge Data Solutions Pvt. Ltd.

x

Alert

Please log in or sign up for a free trial to access this feature.
Sign Up Login
x