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Tamil Nadu Generation & Distribution Co. Ltd. v. T.T. Industries Ltd.

Supreme Court Of India
Dec 16, 2016

1. It is not in dispute that the appeals on identical issues have been dismissed maintaining the award of simple interest @ 10% per annum on the amount outstanding against the appellant, as ordered by the Appellate Tribunal for Electricity.

2. Therefore, these appeals are also dismissed.

3. The I.As stand disposed of.