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Business Aircrafts Operators Association v. Mumbai Int'L Airport Pvt. Ltd.

Airports Economic Regulatory Authority Appellate Tribunal
Oct 17, 2013
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Appeal No. 01/2013 with I.A No. 02, 03 & 21/2013

Attorney(S)

Mr. Ramji Srinivasan, Sr. Advocate with Mr. Sumeet Lall & Mr. Shwetabh Sinha, Advocates

Mr. Krishnan Venugopal, Sr. Advocate with Mr. Gautam Chawla and Mr. Shantanu Singh, Advocates No. 1 (MIAL).

Mr. Atul Nanda, Senior Advocate with Ms. Rameeza Hakeem, Advocates for AERA

JUDGES

V.S Sirpurkar, Chairman

Rahul Sarin, Member

Pravin Tripathi, Member

ACTS

No Acts

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Heard at length.

Arguments remain inconclusive and shall resume tomorrow.

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