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M/S Ali Cable Network Petitioner v. Star India Pvt. Ltd. & Anr. S

Telecom Disputes Settlement And Appellate Tribunal
Sep 21, 2005
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Petition No. 28(C) of 2005 (M.A No. 76 of 2005)

Attorney(S)

Mr. Navin Chawla, Advocate

No. 1-Star India Pvt. Ltd.: Mr. Prateek Jalan, Mr. Gopal Jain, Ms. Kanika Agnihotri, Ms. Simran Brar, Mr. Ashish Jha, Advocates for Karanjawala & Co.

No. 2: None

JUDGES

BEFORE: HON'BLE Mr. JUSTICE N. SANTOSH HEGDE

CHAIRPERSON Mr. VINOD VAISH, MEMBER LT. GEN. D.P Sehgal (RETD.), MEMBER

ACTS

No Acts

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The dispute between the parties in this petition has since been resolved out of the Tribunal. Recording the said settlement between the parties, this petition is disposed of.

………………….

(N. Santosh Hegde)

Chairperson

……………….

(Vinod Vaish)

Member

……………….

(D.P Sehgal)

Member

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