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Bijnour Cable T.V Network Petitioner v. Star India Pvt. Ltd.

Telecom Disputes Settlement And Appellate Tribunal
Mar 6, 2006
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Petition No. 60(C) of 2006

Attorney(S)

Mr. Vikram Singh proxy for Mr. Navin Chawla, Advocate

Mr. Prateek Jalan with Mr. Ashish Jha, Mr. Sarvesh Singh and Mr. Simran, Advocates

JUDGES

BEFORE: HON'BLE MR. JUSTICE N. SANTOSH HEGDE

CHAIRPERSON LT. GEN. D.P SEHGAL (RETD.), MEMBER

ACTS

No Acts

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Mr. Vikram Singh, counsel appearing on behalf of Mr. Navin Chawla, learned counsel for the petitioner, makes a statement that the petitioner has entered into a fresh agreement with the respondent and seeks permission to withdraw this petition. Permission granted. Petition is dismissed as withdrawn.

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