Union Of India & Ors. v. Ex Cpl Madan Kumar Singh .

M.A NO. 23 OF 2017 IN R.A NO. 1 OF 2017

1. This application is filed for condoning the delay of 55 days in filing the Review Application.

2. Heard Shri Prabodh Kumar, learned Central Government Senior Panel Counsel appearing for the applicants.

3. We find no justifiable reason or ground for condoning the delay. Therefore, the application for condoning the delay is dismissed.