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Anil Dave v. Securities And Exchange Board Of India

Securities Appellate Tribunal
Jun 25, 2014
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Misc. Application No. 78 of 2014 and Appeal No. 30 of 2014

Advocates

Mr. Kumar Desai, Advocate with Mr. Mihir Mody and Mr. Pratham V. Masurekar, Advocates

Mr. Ranjit Bhonsale, Advocate for the Applicant.

JUDGES

J.P Devadhar, Presiding Officer

Jog Singh, Member

A.S Lamba, Member

ACTS

No Acts

See more information ... Less ...

J.P Devadhar (Oral):— Learned counsel for the applicant seeks to withdraw Miscellaneous Application. Miscellaneous Application is dismissed as withdrawn with no order as to costs.

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