- Bookmark
- Share
- CaseIQ
J.T. Mobiles v. Union Of India (M/S)
Telecom Disputes Settlement And Appellate Tribunal
Aug 20, 1997
The formal communication as was required to have been issued by the DOT to the Petitioners has since been issued and a copy thereof is placed on record. No further action needs to be taken in this regard. Let the file of this case be consigned to the record.
x
Alert
Please log in or sign up for a free trial to access this feature.