Director General (I & R) v. Pharmaceuticals Pvt. Ltd.

The matter is fixed for Admission/Denial of the Respondent's documents.

The representative of the respondent states that the affidavit will be filed tomorrow. He requests one more opportunity for admission/denial.

On the request of the respondent admission/denial shall now take place on 17-01-2011.

(V. Sreenivas)

Asst. Director (E)