Hanuman Singh Godara v. State Of Rajasthan

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Judgment 29/11/2017 Learned counsel appearing for the appellant submits that the identical special appeal arising out of the common order impugned in the present appeal already stands dismissed by a Bench of this Court vide order dated 04.07.2017 passed in D.B.

Special Appeal Writ No.584/2017; Mukh Ram Vs. State of Raj. & Anr. and, therefore, this appeal also deserves to be dismissed.

(2 of 2) [SAW-969/2017] Accordingly present special appeal is dismissed in light of the order passed by this Court in Mukh Ram Vs. State of Raj. & Anr.

(VINIT KUMAR MATHUR)J. (SANGEET LODHA)J.

Ramesh/69