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Biman Das & ors v. Union of India & ors
Calcutta High Court
Jun 15, 2017
1 14 15.06.2017 Ct. No.24 W.P. 3408 (W) of 2015 C.A.N.5172 of 2017 Biman Das & ors.
Union of India & ors.
With W.P.27638 (W) of 2015 With W.P.23187 (W) of 2016 Mr. Arindam Das, Ms. Sushmita Ghosh, Mr. Biswajit Sarkar, Mr. Parashar Baidya for the respondents/writ petitioners Mr. Basab Ali Sardar for the Gulshan Group Mr. Tulshi Das Ray, Mr. Moloy Roy for the State Mr. Syamantak Banerjee for the S.E.B.I.
On the prayer made on behalf of companies of the Gulshan Group we adjourn hearing of these matters till 29th June, 2017.
(Aniruddha Bose, J.) (Joymalya Bagchi, J.)
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