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Sau. Sarita Uday Gaikwad v. The Oriental Insurance Co.Ltd., through Local Br.Manager
.10/06/2014 .31/08/2016 :- - . . ..
1. , 1986 -12 .
2. :- .., ., . . , ., . .. .1616/47/2013/497 . .02.05.2013 .14/1 .43,000/- .. , .. .13.12.2013 -, . . . . .. . : .. .. , . .. . .14/1 . . , . .. .. / . . .
3. .. .43,000/- .13.03.2014 ....18 , .25,000/- .5,000/- .. .
4. , -3 .. , , , , , , .24.11.2015 .
5. .. / -. ., . . , , .. , , .. -. () , .
6. .. . .. .14/1 .. .. . .. . . . . . . .. .. - . .16.08.2013 . . .43,000/- . .. .14/1 . . . . , , . . . , . . .. .. . .. .. . - . , .. .. . , ..
7. .. . .
1 .. ?
2 .. ?
8. - .1 3 .. . , ., . .. . .14/1 . , .. . , .. . .1 . .1 4:
9. .14/1 .02.05.2013 , .43,000/- . .. . .. -, . . . . .. . : .. , .. . .. , , , , , , , .. .20.05.2013 , . . . , , . ( .VTM/../2068/..4, .20 , 2003) - . .. . .. . . .. : . .. . . . . . .. . .. . .. . . . , , .43,000/- . . .
10. , . . . 2012 (4) CPR49 (Guj.) Jagdish Devidas Somaniya Versus The Oriental Insurance Co.Ltd. Head Note - Consumer Protection Act, 1986 Sec.2(1)(g) Fire Insurance Policy- Repudiation of claim- complaint alleging deficiency in service- Onus of providing grounds and repudiation is on insurance company-insurance company relied upon unproved investigation report, survey report become unreliable-surveyors report was based on Presumptions and surmises-non production of any scientific evidence by surveyor-Non recording of statements of fire brigade officer by surveyor-Evidence on record should that fire was accidental claim of Complainant held to be genuine Repudiation of claim held unsatisfied- complaint partly allowed.
11. , .. . .
1 : .
2 .. .43,000/- ( ) . ....9% .. .
3 .. .10,000/- ( ) .5,000/- ( ) .
4 .. 45 .
5 .. .. , 1986 -25 -27 . [HON'BLE MRS. Savita P. Bhosale] PRESIDENT [HON'BLE MRS. Rupali D. Ghatage] MEMBER [HON'BLE MRS. Manisha S.Kulkarni] MEMBER
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