Mr. Raghunath Eknath Sutar v. United India Insurance Co.Ltd.for Branch Officer

(- . . , ) (. 08-10-2015) :- (1) , 1986 12 .. . ., . .. . .. . .. . (2) , .. . . . , , . . 47/2008/3544 . . , , . . . 26-06-2010 : . 37 , - - . . . , . 22-07-2010 . . , .. . 2-06-2011 . , .. . , . . .. . , . 50,000/- .... 15% , . 5,000/- 3,000/- . (3) . .. . 22-02-2011, . 22-07-2010, . 22-07-2010, . 7-08-2010, . 7-08-2010, . 20-07-2010, ... . 1-10-2010, . 31-08-2000, .. . 2-06-2011 . . . 2-04-2014 . . 18-10-2014 . (4) .. . . 1, 2, 3 4 . 9- 9- . .. . . , .. . . .. , . 26-06-2010 . . 22-07-2010 . . 7-08-2010 . . . . .. . , . .. . . , , . . .. . (5) .. . 18-10-2014 . 160502/48/09/80/00000654, , , . . . (6) , , ,.. , .. .. . , , . , .... . : - - . .. . 2-06-2011 .. . . .. . 18-10-2014 . 160502/48/09/80/00000654 . . 2-04-2014 .. , , . . . .. , , . . .. 59 . . Locus Standi . .. . 50,000/- . - If the insured shall sustain any bodily injury resulting solely and directly from Accident caused by outward, violent and visible means, and if such injury shall within 6 calendar months (unless otherwise specified ) of its occurrence lead to disablement as specified below, then the Company shall pay the Insured the sum hereafter set forth that is to say:

a) Permanent Total Disablement Rs. 1,00,000/- Loss of one limb and one eye or loss of both eyes and/or loss of both limbs. Rs. 1,00,000/-

c) Loss of one limb/sight in eye Rs. 50,000/- d-2) In the case of married woman the policy will be extended to cover the death of the insureds husband arising out of accidental death caused by external violent and visible means in which event the compensation will be payable to the wife only. The compensation shall be Rs.1,00,000/- is clarified for avoidance of doubt that in the even of wife predeceasing the husband or in the event of simultaneous death of both the husband and insured wife no compensation shall arise under the extension. .. . 50,000/- . . 1,00,000/- . , . . . , .

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3. . [HON'ABLE MR. Dinesh S. Gavali] PRESIDING MEMBER [HON'ABLE MRS. Rupali D. Ghatage] MEMBER