Cricket Association Of Bihar v. Board Of Control For Cricket In India And Others

Order

1. Heard in part. List this application for further hearing on Monday i.e 30-9-2013.

2. In the meanwhile, the proposed Annual General Meeting of the Board of Control for Cricket in India may be held on 29-9-2013 as scheduled and the election in the Annual General Meeting may also be held, but in case, Respondent 2 (Shri N. Srinivasan) is elected as the President, he will not take charge until further orders.

Court Masters