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K. Guruprasad Rao v. State Of Karnataka And Others
Order
1. Mr A.D.N Rao, learned counsel representing Respondent 9 requests for an adjournment to enable him to file short reply-affidavit. Ms Anitha Shenoy, learned counsel representing the State of Karnataka and other official respondents of the State also requests for a short time to file additional reply-affidavit. Their request is accepted and time is granted to them to file affidavits by 23-11-2010. The petitioner may file rejoinder-affidavit by 26-11-2010.
2. List the case on 29-11-2010.
3. In the meanwhile, Respondent 9 Superintending Archaeologist, Archaeological Survey of India shall personally inspect the site of the temple as also the area in which mining activities were carried out prior to this Court's stay (2012) 12 SCC 722 (2) and the effect of the mining activities on Shri Jambunatheswara Temple, near Hospet Town, Bellary District and submit his report along with the reply-affidavit.
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