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Ram Charan Singh Prajapati v. State Of U.P. Ors.

Supreme Court Of India
May 26, 2015

Vikramajit Sen,

Leave grante

In view of our detailed Judgment passed in main Civil Appeal No.137

of 2015 arising out of SLP(C)No.36166 of 2014, this Appeal stan

dismissed. The impugned Judgment is upheld, but without imposition

cost

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(VIKRAMAJIT SE

...................................................

(ABHAY MANOHAR SAPR

New Delh

November 26, 201