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All India Canara Sc/St Employees' Association And Others v. Union Of India And Others
Supreme Court Of India
Apr 27, 1981
R.S Pathak, J.— Special leave granted.
2. It is clear that the Order dated April 2, 1980 made by the Calcutta High Court can operate in respect of those proceedings only which are taken within the jurisdiction of that court. The order is clarified accordingly.
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