Velagapudi Power Generation Ltd. v. Southern Power Distribution Co. Of Andhra Pradesh & Ors.

Heard the learned counsel for the parties. The reasons given for condonation of delay, in our view shows sufficient cause, so delay is condoned. Post the matter on 08.07.2009. (A.A. Khan) (Justice M. Karpaga Vinayagam) Technical Member Chairperson Before the Appellate Tribunal for Electricity (Appellate Jurisdiction) Appeal No. 52 of 2009 &

I.A. Nos. 135 of 2009 Dated: 30th April, 2009 Present : Honble Mr. Justice M. Karpaga Vinayagam, Chairperson Honble Mr. A.A. Khan, Technical Member Tamil Nadu Electricity Board. Appellant (s) Versus Central Electricity Regulatory Commission & Ors. Respondent (s) Counsel for the Appellant/ (s) : Mr. P.R. Kovilan Mrs, Getha Mathu Maimal Counsel for the Respondent (s) : None In the light of the request made by the learned counsel for the appellant for withdrawal of the appeal, the appeal is allowed to be withdrawn and dismissed. (A.A. Khan) (Justice M. Karpaga Vinayagam) Technical Member Chairperson Before the Appellate Tribunal for Electricity (Appellate Jurisdiction) Appeal No. 85 of 2007 &

I.A. Nos. 50, 51 & 52 of 2009 Dated: 30th April, 2009 Present : Honble Mr. Justice M. Karpaga Vinayagam, Chairperson Honble Mr. A.A. Khan, Technical Member Orissa Power Transmission Corporation Ltd. Appellant (s) Versus Madhya Pradesh Power Trading Company & Ors. Respondent (s) Counsel for the Appellant/ (s) : Mr. R.K. Mehta Counsel for the Respondent (s) : Mr. Sakesh Kumar, Mr. D. Khandelwal (E.D0, Mr. Deepak Shrivastava, DGM & Mr. Dilly Singh, DGM, MP PTC. Now it is reported by Mr.V.K. Mehta, learned counsel for the appellant that he has filed his written submissions on 24.4.2009. Mr. Sakesh Kumar, learned counsel for the respondent submits that his written submission is under preparation. He wants some more time to file the written submissions and undertakes to file on or before 8.5.2009. Post the matter on 13.05.2009. (A.A. Khan) (Justice M. Karpaga Vinayagam) Technical Member Chairperson Before the Appellate Tribunal for Electricity (Appellate Jurisdiction) Appeal No. 21 of 2009 &

I.A. Nos. 33 of 2009 Dated: 30th April, 2009 Present : Honble Mr. Justice M. Karpaga Vinayagam, Chairperson Honble Mr. A.A. Khan, Technical Member Western Electricity Supply of Orissa Ltd. Appellant (s) Versus Orissa Electricity Regulatory Commission & ors Respondent (s) Counsel for the Appellant/ (s) : Mr. Suresh Tripathy Counsel for the Respondent (s) : Mr. Sanjay Sen for Resp. No. 2 Mr. Samiron Borkataky for OPGCL. Mr. R.K. Mehta for Resp. No. 3. The learned counsel appearing for the respondent No. 2 requests for some more time to file the counter. Post the matter on 08.07.2009. (A.A. Khan) (Justice M. Karpaga Vinayagam) Technical Member Chairperson