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Sudhakar Kumar v. Suman Verma
August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066 F.No. CIC/YA/A/2015/000576 Date of Hearing Date of Decision 21.01.2016 21.01.2016 Complainant/Appellant : Shri Sudhakar Kumar Delhi Respondent : Ms. Suman Verma, Section Officer NDMC Information Commissioner : Shri Yashovardhan Azad Relevant facts emerging from complaint/appeal: RTI application filed on : 25.11.2014 CPIO replied on : 19.12.2014 First Appeal filed on : 06.01.2015 First Appellate Authority (FAA) order on : 09.02.2015 Complaint/ Second Appeal received on : 26.02.2015 Information Sought: The appellant sought 8 point information on the Delhi High Court case in the matter of Yashbir Singh vs. NDMC in WP (C) No. 17/1990 regarding implementation of the High Court decision.
Background of the case: The appellant filed an RTI application on 25.11.2014 seeking the above information. PIO vide his letter dated 19.12.2014 provided point wise information to the appellant. The appellant filed an appeal on 06.01.2015. The FAA vide his order dated 09.02.2015 directed the CPIO to provide the information regarding Councils stand in the matter after the said judgement of the Honble High Court of Delhi.
.Relevant facts emerging from hearing: Appellant is not present whereas the respondent is present and heard. Respondent contends that when the above writ petition was filed before the Honourable High Court against the Combined Seniority Resolution, the respondent discontinued the Combined Seniority Resolution and filed an affidavit in reply. Accordingly, the Honourable High Court disposed of the writ petition.
Decision:- After hearing both parties and on perusal of record, the Commission is satisfied with the stand taken by the respondent that all the information was provided and no further action is required.
The appeal is disposed of accordingly.
(Yashovardhan Azad) Information Commissioner Authenticated true copy or Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(B.D. Harit) Deputy Secretary & Deputy Registrar Copy to:- Public Information Officer under RTI Secretarys Estt. Branch, New Delhi Municipal Council, Establishment Department, Palika Kendra, Parliament Street, New Delhi-110001.
Shri Sudhaker Kumar House No. H-8, Palika Niketan, R. K. Puram, Sector-10, Delhi-110085.
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