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Lal Miah And Anr. v. Nazir Khalashi And Ors.

Calcutta High Court
Mar 15, 1886
Important Paras
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1. This case merely followed the decisions in Bhasiruddeen Bhuia v. Bahar Ali I.L.R. 11 Cal. 8 and Askar Mea v. Sabdur Mea I.L.R. 2 Cal. 137.