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Ravi Yashwant Bhoir v. Chief Minister And Others

Supreme Court Of India
Jul 17, 2009
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

SLP (C) No. 16271 of 2009, decided on July 17, 2009

Attorney(S)

For the Appellant : ----- For the Respondents: -----

JUDGES

Justice P. Sathasivam

Justice K.G. Balakrishnan

ACTS

No Acts

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Order

List on 13-8-2009. Interim protection till then.

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