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M.V. Kalyanasundaram Pillai v. Ramamoorthy and Ors.

Kerala High Court
Jul 25, 1985
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

C.R.P. No. 2678 of 1980

Attorney(S)

For the Appellant: P.K. Balasubramanyan, K.S. Rama Warriyer, Advocates.

For the Respondent: M.P.R. Nair, M.K. Chandramohan Das, Advocates.

ACTS

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