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Madhavan K.P. v. Assistant Excise Commissioner, Palghat

Kerala High Court
Feb 6, 1969
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

O.P.No.3326-3401, 3462, 3839, 3840, 4249, 4566, 5228, 5229, 5394-5396, 5402, 5410-5412 of 1968, 67, 68, 72 of 1969

Attorney(S)

For the Appellant: S.A. Nagendran, N. Krishna Pillai, P.A. Mohamed, C.P.S. Prasad, N.N.D. Pillai, K.K. Gangadharan, V.M. Kurien, P. Kesavan Nair, M.I. Joseph, K. Bhaskaran, O.V. Radhakrishnan, P. Thankappan, T.V. Prabhakaran, P.N. Rajan, V.R. Venkitakrishnan, Advocates.

For the Respondent: Government Pleader.

ACTS

No Acts

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