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Divakaran v. Circle Inspector Of Police, Munnar & Others

Kerala High Court
Jan 18, 1962
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

O.P.No.674 of 1961

Attorney(S)

For the Appellant: S. Easwara Iyer, P.N. Rajan, Advocates.

For the Respondent: Government Pleader.

ACTS

No Acts

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