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Kanoria Chemicals & Industries Ltd. v. Commissioner Of Income Tax

Calcutta High Court
Sep 4, 1989
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

IT REFERENCE NO. 211 OF 1983

JUDGES

BHAGABATI PRASAD BANERJEESUHAS CHANDRA SEN

ACTS

No Acts

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