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Union Carbide India Ltd. v. Commissioner Of Income Tax

Calcutta High Court
Jul 2, 1993
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

IT REFERENCE NO. 9 OF 1988

JUDGES

SHYAMAL KUMAR SENAJIT K. SENGUPTA

ACTS

No Acts

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