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Commissioner Of Income Tax v. Mercantile Construction Co.

Calcutta High Court
Jul 9, 1993
Judgment
Subsequent
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CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

IT REFERENCE NO. 34 OF 1987

JUDGES

BHAGABATI PROSAD BANERJEEAJIT K. SENGUPTA

ACTS

No Acts

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