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Sheikh Samir And Others Complainant v. Beni Madhab Gope And Another Accused.

Calcutta High Court
Dec 8, 1922
Important Paras
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1. On the facts stated in the letter of reference, we think it desirable that both the cases should be tried by one Magistrate, and the learned Sessions Judge's suggestion as to the order of trial accepted. We accordingly transfer the case in which Sheikh Samir is the complainant and Beni Madhab Gope and another accused from the file of Babu J. C, Mazumdar, Deputy Magistrate of Manik-gunge, to the file of Babu J. Chakraverty, Sub-Diputy Magistrate of Manikgunge and we also direct that the trial of the case in which Judisthir Gope is the complainant and Samir Sheikh and others accused be proceeded with and the proceedings in the case in which Sheikh Samir is the complainant be stayed until the disposal of the other case.

2. Reference accepted.