Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

Commissioner Of Income Tax v. Deogeri Nagari Sahakari Bank Ltd. And Ors.

Bombay High Court
Jan 22, 2015
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

IT Appeal Nos. 53,54,57,58 & 68 of 2014, 53,54,57,58 & 68 of 2014

JUDGES

Mr. A.V. NIRGUDE

ACTS

No Acts

See more information ... Less ...
The content for this judgment is not available yet.

© 2026 Gauge Data Solutions Pvt. Ltd.

x

Alert

Please log in or sign up for a free trial to access this feature.
Sign Up Login
x