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V.P. Kunhammed v. State Of Kerala & Ors.

Kerala High Court
Sep 7, 1999
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

O.P. No.6435 of 1996

Advocates

For the Appellant: P.K. Sureshkumar, Advocate.

For the Respondent: P.K. Ravikrishnan, Chincy Gopakumar, Advocates.

ACTS

No Acts

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