Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ
 

Jokkim Fernandez v. Amina Kunhi Umma

Kerala High Court
Jun 27, 1972
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

C.R.P. No. 43, 83 of 1971

Advocates

For the Appellant: P. K. Shamsuddin K. A. Abdul Salam

ACTS

No Acts

See more information ... Less ...
The content for this judgment is not available yet.

© 2026 Gauge Data Solutions Pvt. Ltd.

x

Alert

Please log in or sign up for a free trial to access this feature.
Sign Up Login
x