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Management of the S.... v. General Secretary, T...

Kerala High Court
Jun 12, 1959
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

O.P.No.810 of 1958

Attorney(S)

For the Appellant: N. Raghavan, M. Prabhakaran, Advocates.

For the Respondent: V. Viswanatha Menon, Advocate, Government Pleader.

ACTS

No Acts

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