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Bhuban Chandra Prodhan v. The King-Emperor

Calcutta High Court
May 26, 1927
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

App. No. 34 of 1927

Attorney(S)

Babu Bir Bhushan Dutt for the Appellant.

Mr. Khundkar for the Crown.

JUDGES

C.C Ghose

Cammiade, JJ.

ACTS

No Acts

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