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Richpal Kharra v. State

Rajasthan High Court
May 2, 2013
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

S.B.Cr Misc. Petition No. 1151 of 2013

JUDGES

R.S Chauhan, J.

ACTS

section 53-A of the Code of Criminal Procedure (for short as Cr. P.C),

provisions of section 53-A, Cr. P.C

section 53-A, Cr. P.C

section 376, I.P.C

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