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Mihan Singh v. Shiromani Gurdwara Parbandhak Committee, Amritsar

Punjab & Haryana High Court
Aug 10, 1978
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Regular First Appeal No. 252 of 1963

Attorney(S)

Mr. Narinder Singh

Advocate.

Mr. P.K. Palli

Advocate.

JUDGES

D.S.Tewatia

K.S.Tiwana

ACTS

No Acts

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Important Paras
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- I agree. Petition accepted.

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