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Ram Kali v. Administrator General

Allahabad High Court
Nov 3, 1942
Important Paras
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Smart Summary (Beta)

Factual and Procedural Background

The opinion concerns an appeal against the judgment of a learned Judge of the Court. The appeal was dismissed with costs. [1]

Legal Issues Presented

The opinion addresses a procedural matter and does not frame distinct legal issues.

Arguments of the Parties

The opinion does not contain a detailed account of the parties' legal arguments.

Table of Precedents Cited

No precedents were cited in the provided opinion.

Court's Reasoning and Analysis

The Court stated that it was satisfied that the learned Judge’s judgment was “perfectly correct.” On that basis, it dismissed the appeal and awarded costs. [1]

Holding and Implications

The appeal was dismissed with costs. [1] The direct effect was to leave the judgment of the learned Judge undisturbed. The opinion discusses no broader implications and sets no new precedent.

Show all summary ...

Iqbal Ahmad, C.J and Dar, J.:— We are satisfied that the judgment of the learned Judge of this Court is perfectly correct. The appeal is dismissed with costs.