Narsingh Singh v. Achhaibar Singh

Allahabad High Court

Nov 21, 1913

Judgment

CaseIQ

Important Paras

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Richards, C.J and Banerji, J.:— We think that the view aken by the learned Judge of this Court was correct and we dismiss the appeal.

Appeal dismissed.

Appeal No. 117 of 1913 under section 10 of the Letters Patent