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Commissioner Of Income Tax, Bangalore v. Kwality Biscuits Limited .

Supreme Court Of India
Apr 26, 2006
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Civil Appeals Nos. 1284-85 of 2001, decided on April 26, 2006

JUDGES

Justice Ruma Pal

Justice Dalveer Bhandari

ACTS

No Acts

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Order

The appeals are dismissed.

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