- Bookmark
- Share
- CaseIQ
B.P Sharma v. State Of Uttar Pradesh And Others
Supreme Court Of India
Apr 10, 1981
R.B Misra, J.— By this petition, the petitioner only wanted a similar stay order as was passed in the case of Ram Gopal Shukla (Civil Appeal No. 282 of 1980) on April 23, 1980, in CMP No. 1634 of 1980. That relief has already been granted to the petitioner, as the counsel for the petitioner states. In the circumstances, this writ petition has become infructuous and is accordingly dismissed.
x
Alert
Please log in or sign up for a free trial to access this feature.