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Additional Commissio... v. Swastik Mineral Corp...

Supreme Court Of India
Jul 29, 1977
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Civil Appeal No. 439 of 1973, decided on July 29, 1977

JUDGES

Y.V Chandrachud

P.S Kailasam, JJ.

ACTS

Section 5, Subsection 2 of the 1983 Income Tax Act

See more information ... Less ...

[Ed.: Income Tax — Relevant statutory provision pointed out making reference, by Tribunal inadvisable — No other point of law involved — Hence not reported ]

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