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Commissioner Of Income-Tax (Central), Ludhiana v. Paliwal Overseas Ltd.

Punjab & Haryana High Court
Oct 10, 2012
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

IT Appeal No. 479 of 2005 (O&M)

JUDGES

Hon'ble Mr. Justice Ajay Kumar Mittal

Hon'ble Mr. Justice Gurmeet Singh Sandhawalia

ACTS

No Acts

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For orders, see ITA No.479 of 2005 (Commissioner of Income tax (Central) Ludhiana v. M/s Paliwal Overseas Limited).

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