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State Of Punjab v. Tahal Singh

Punjab & Haryana High Court
Mar 2, 2009

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Naresh Prabhakar, Advocate, for the appellant.

Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.