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Uday Singh v. The Commissioner Of Income Tax
Punjab & Haryana High Court
Jan 20, 2009
:- Mr.Sanjay Bansal, Senior Advocate with Mr.Prashant Bansal, Ms.Namita Verma and Ms.Shaveta Malhotra, Advocates for the appellant. Mr.Yogesh Putney, Advocate for the respondent. J.S.KHEHAR, J.(ORAL) Learned counsel for the parties are agreed that the instant appeal be also disposed of in terms of an order passed by this Court in Uday Singh Versus The Commissioner of Income Tax, Gurgaon (ITA No.204 of 2005 decided on 20.1.2009).
Disposed of in terms of order passed in Uday Singh's case (supra).
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