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Punjab State And Another v. Mohar Singh And Others

Punjab & Haryana High Court
Dec 9, 2008
Important Paras
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Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Vivek Chauhan, Assistant Advocate General, Punjab.

Mr. Satish Goel, Advocate, for the respondents.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A No. 1299 of 1990 Mohar Singh and others vs State of Punjab vide separate order of even date, the present appeal is dismissed.