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The Director Of Income Tax (Exemptions) Chennai v. The Chartered Accountant Study Circle

Madras High Court
Feb 13, 2012
Important Paras
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ATR To

1. The Secretary Central Board of Direct Taxes, New Delhi.

2. Income Tax Appellate Tribunal 'D' Bench, Chennai.

3. The Director of Income-Tax (Exemptions) Chennai-34.

T.C.(A) No.593 of 2011 13.02.2012.