- Bookmark
- Share
- CaseIQ
Commissioner Of Income-Tax v. Tamil Nadu Poultry Development Corporation Ltd.
Madras High Court
Jun 14, 2001
Important Paras
Please sign up to view Important Paras.
R. Jayasimha Babu, J.:— Counsel have agreed that the question1 referred to us is covered by a judgment of this court in the case of Commissioner Of Income-Tax v. Sholinger Textiles Ltd., [1999] 240 ITR 908, wherein, an identical question was considered by this court and the answer was given by this court against the Revenue, and in favour of the assessee.
2. The question referred to is answered in favour of the assessee.
x
Alert
Please log in or sign up for a free trial to access this feature.