Commissioner Of Income-Tax v. Arya Vaidya Pharmacy (Cbe) Ltd.

Madras High Court

Nov 26, 1984

Judgment

CaseIQ

Important Paras

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V. Ramaswami, J.:— We are not satisfied that any question of law arises out of the order of the Tribunal.

2. We dismiss this petition accordingly with costs. Counsel's fee Rs. 500.

T.C.P No. 554 of 1983