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The New India Assurance Co.Ltd v. Shweta Dilip Mehta And Ors
Bombay High Court
Dec 17, 2009
DATE : 17TH DECEMBER 2009.
P.C.
Called for speaking to the Minutes of the Judgment reserved on 5th December 2009 and pronounced on 14th December 2009.
2. Add the following as the first line in the appearance :-
"Mr. Tejpal S. Ingale, for Appellant in First Appeal No. 1262 of 2008."
[S.A. BOBDE, J.] [ S.J.KATHAWALLA, J. ]
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