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Prabhoo v. State Of U.P. And Others

Allahabad High Court
Jul 23, 2010
Important Paras
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Petitioner Counsel :- Rajendra Prasad Yadav Respondent Counsel :- C. S. C.

Hon'ble Shishir Kumar J.

Learned counsel for the respondents may file counter affidavit within a period of one month. The petitioner will have two weeks thereafter to file rejoinder affidavit. List after the expiry of the aforesaid period. Order Date :- 23.7.2010 V.Sri/-