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Ram Prakash v. Union Of India & Another
Allahabad High Court
Jul 13, 2010
Petitioner Counsel :- Sanjay Agrawal Respondent Counsel :- Govind Saran Hon'ble V.K. Shukla.J.
Six weeks further time is accorded to the respondents to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Interim order, if any already passed stands extended till the next date of listing.
Order Date :- 13.7.2010 Dhruv
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